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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4) in Telangana Land Revenue Act, 1317 F.

(4)"residential site" means the land set apart for the purpose of constructing a house whether a house be constructed thereon or not and also includes the court-yard or ground enclosed by or appurtenant to a house;