Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(xxx) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (xxx)[ to confer or withdraw degrees, diplomas, certificates and other academic distinctions in the manner prescribed by the Statutes;] [Substituted by M.P. Act No. 23 of 1991.]
