Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(5) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958 (5)Notice shall be given of any motion or proposition which it is proposed to bring at the next meeting.
