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[Cites 0, Cited by 0] [Section 442] [Entire Act]

State of Uttar Pradesh - Subsection

Section 442(12) in The U.P. Co-operative Societies Rules, 1968

(12)Where the Election Officer finalises the nomination after withdrawal of the nomination he shall also allot a symbol from the list of symbols approved by the Registrar in the same order of the symbol, as is serially indicated in the approved list to each valid nominations and in case the number of valid nominations exceeds the number of symbols approved by the Registrar, the Election Officer may allot any other symbol which may be different but may resemble the symbols approved by the Registrar. The symbol so allotted shall be binding on the candidates concerned.