Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The State Bank Of India Act, 1955

(2)A managing director shall receive such salary and allowances as may be determined by the Central Government:[* * *]