Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977 9. The allotment of booths available in Sectors 7, 29, 30 and 35 shall be made to the applicants found eligible under this scheme by draw of lots.
