Kerala High Court
Baselious Thomas vs Thukalan Mathachan on 5 April, 2017
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
TUESDAY, THE 11TH DAY OF APRIL 2017/21ST CHAITHRA, 1939
OP(C).No. 1480 of 2017 (O)
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OS 22/2016 OF I ADDITIONAL DISTRICT COURT, ERNAKULAM
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PETITIONER(S)/DEFENDANTS:
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1. BASELIOUS THOMAS-1,CATHOLICOSE, AGED 89 YEARS,
S/O MATHU, PATRIARCHAL CENTRE,
PUTHENCRUZE PO, THIRUVANIYOOR VILLAGE,
ERNAKULAM DISTRICT.
2. JACOBITE SYRIAN CHRISTAIN CHURCH,
PATRIARCHAL CENTRE, PUTHENCRUZE
PO THIRUVANIYOOR VILLAGE, ERNAKULAM DISTRICT
REPRESENTED BY TIS CATHOLICOSE BASELIOUS THOMAS-1.
3. METROPOLITAN TRUSTEE, JACOBITE SYRIAN CHRISTIAN CHURCH,
PATRIARCHAL CENTRE,PUTHJENCRUZE PO,
THIRUVANIYOOR VILLAGE, ERNAKULAM DISTRICT.
4. ANGAMALY DIOCESE, JACOBITE SYRIAN CHRISTIAN CHURCH,
ANGAMALY DIOCESAN HEAD QUARTERS, MOUNT SENAI,
M.A.COLLEGE PO, KOTHAMANGALAM
REPRESENTED BY ITS SECRETARY.
5. ANGAMALY DIOCESAN METROPOLITAN, ANGAMALY DEOCESE,
JACOBITE SYRIAN CHRISTIAN CHURCH,
ANGAMALY DIOCESAN HEAD QUARTERS,
MOUNT SENAI M.A.COLLEGE PO KOTHAMANGALAM.
6. ANGAMALY DIOCESAN SECRETARY,
ANGAMALY DIOCESE, JACOBITE SYRIAN CHRISTIAN CHURCH,
ANGAMALY DIOCESAN HEAD QUARTERS, MOUNT SENAL,
M.A.COLLEGE PO,KOTHAMANGALAM.
7. ST. MARY'S JACOBITE SYRIAN CHURCH,
PATHAMTHOTTAM PO, ERNAKULAM PIN 683 565,
REPRESENTED BY ITS VICAR.
8. ST. MARY'S JOCOBITE SYRIAN CHURCH,
THENGODE PO,KAKKAND ERNAKULAM PIN 682021
REPRESENTED BY ITS VICAR.
9. ST. MARY'S JACOBITE SYRIAN CHURCH,
MORAKKALA,PALLAIKKARA,KUMARAPURAM PO,
ERNAKULAM PIN 683565,
-2-
-2-
OPC 1480 OF 2017:
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10. ST. MARYS JACOBITE SYRIAN CATHEDRAL CHURCH,
(MARTHA MARIYAM VALIYAPALLI),KOTHAMANGALAM PO,
KOTHAMANGALAM 686666,REPRESENTED BY ITS VICAR.
11. ST.MARYS, JACOBITE SYRIAN CATHEDRAL CHURCH,
PARETHUMUGAL,KEEZHILLAM ERNAKULAM PIN 683 541,
REPRESENTED BY ITS VICAR.
12. ST. MARY'S JACOBITE SYRIAN CATHEDRAL CHURCH,
KARAKKUNNAM PUTHUPPADY, PO, MAVATTUPUZHA
ERNAKULAM PIN 686 673, REPRESENTED BY ITS VICAR.
BY ADVS.SRI.K.J.KURIACHAN
SRI.SUNIL JACOB
RESPONDENT(S):
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1. THUKALAN MATHACHAN, AGED 75 YEARS,
S/O MATHEW, PULLYATTU THUKALAN HOUSE,
MULANTHURUTHY PO, MULANTHURUTHY 682314.
2. PAUL VARGHESE, AGED 54 YEARS, S/O VARGHESE,
KURUVICHIRANGARA HOUSE,
KAITHAKKAD, PATTIMATTOM PO, ERNAKULAM 683 562.
3. E.P JOHNY, AGED 42 YEARS, S/O PAULOSE,
EDAYANAL HOUSE,PAZHAMTHOTTAN PO, ERNAKULAM 683 565.
4. CHERIYAN AGED 73 YEARS, S/O THOMAS,
KALLAPPILLIL VALIYA VEETTIL HOUSE,
PERUMBILLY PO,MULANTHURUTHY 682314.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION
ON 11-04-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
K.V.
OPC 1480 OF 2017:
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APPENDIX
PETITIONERS EXHIBITS:
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P1: COPY OF THE PLAINT IN OS NO 22/2016 FILED BY THE
PETITIONERS/PLAINTIFFS BEFORE THE 1ST ADDL DISTRICT COURT,
ERNAKULAM.
P2; COPY OF IA NO 7101.2016 IN OS NO 22/2016 FILED BY THE
PETITIONERS.
P3: COPY OF IA NO 1337/2017 IN OS NO 22/2016 FILED BY THE
PETITIONERS.
P4: COPY OF OBJECTION DATED 5/4/2017 FILED BY THE PLAINTIFFS.
P5; COPY OF OF IA NO 1450/2017 IN OS NO 22/2016 FILED BY THE
PLAINTIFFS.
RESPONDENTS EXHIBITS: NIL
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/TRUE COPY/
P.A.TO JUDGE
K.V.
A. MUHAMED MUSTAQUE, J.
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O.P.(C)No.1480 of 2017
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Dated this the 11th day of April, 2017
J U D G M E N T
The petitioners are the defendants in a suit instituted with leave under Section 92 of the Code of Civil Procedure. The petitioners filed an application to revoke the leave granted to the plaintiff. The petitioners however submit that before considering the application to revoke the leave the court below is proposing to consider application for temporary injunction. If that be so, this Court is of the view that the court below shall consider the application to revoke the leave first or simultaneously with the injunction petition.
The original petition is disposed of as above.
Sd/-
A. MUHAMED MUSTAQUE JUDGE skj True copy P.A. to Judge