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State of Uttar Pradesh - Section

Section 8 in The U.P. Essential Services (Conditions of Detention) Order, 1979

8. Interviews by Government officers.

- Subject to the directions of the State Government, the Inspector-General of Prisons, may by general or special order, authorise any gazetted officer to interview an Essential Services Prisoner on Government work. All necessary precautions shall be taken at the time of such interviews.