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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5) in The Biological Diversity Rules, 2004

(5)The approval as may be granted under sub-rule (4) in the form of a written agreement duly signed by an authorised officer of the Authority and the applicant. The form of the agreement shall be such as may be decided by the Authority.