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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(a) in The Cine-Workers Welfare Fund Rules, 1984

(a)to pay expenses in connection with the illness or confinement of the Cine-Worker and members of his family or any person actually dependent on him;