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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Bengal Presidency - Subsection

Section 26(2) in The Calcutta Hackney-Carriage Act, 1919

(2)All the provisions of this Act in any way relating to the notification to the Registering Officer of the change of ownership and of residence of the owners of hackney-carriages and of the place where such carriages are kept shall be applicable in like manner to the owners of licensed horses.