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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(1)(c) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(c)does or causes to be done any act of sabotage in relation to the metro railway with intent or with knowledge that it is likely to endanger safety of any person upon the metro railway, he shall be punishable with imprisonment for life, or with rigorous imprisonment for a term which may extend to ten years: