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[Cites 0, Cited by 1] [Section 46B(2)] [Section 46B] [Entire Act]

State of Odisha - Subsection

Section 46B(2)(g) in The Orissa Panchayat Samiti Act, 1959

(g)if the number of members present at the meeting is less than [a majority of two-thirds] of members having a right to vote the resolution shall stand annulled ; and