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[Cites 0, Cited by 0] [Section 79A(4)] [Section 79A] [Entire Act]

State of Tamilnadu - Subsection

Section 79A(4)(a) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(a)Semi-permanent cinemas shall be permitted in areas having a total population of less than one lakh and also not having more than three permanent cinemas already functioning in [the locality] [Substituted by G.O. Ms. No. 525, Social Welfare, dated the 3rd June 1970.].