Bombay High Court
Ram Kotumal Issrani vs Directorate Of Enforcement And Anr on 11 October, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Diksha Rane 12. wpst 15417-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION ST. NO.15417 OF 2023
RAM KOTUNAL ISSRANI ..APPLICANT
VS.
DIRECTORATE OF ENFORCEMENT & ANR. ..RESPONDENTS
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Adv. Vijay Aggarwal a/w. Adv. Yash Wardhan Tiwari, Adv.
Yash Agrawal, Adv. Yash A, Adv. Abhiraj Ray for the
applicant.
Mr. P. H. Gaikwad, APP for the State.
Adv. H. S. Venegavkar for the respondent- ED
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CORAM : M. S. KARNIK, J.
DATE : OCTOBER 11, 2023.
P.C. :
1. Mr. H. S. Venegavkar appears on behalf of the respondents. He seeks two weeks time to file reply.
2. Two weeks time is granted to file reply with an advance copy to the petitioner.
3. Stand over to 27/10/2023, high on board.
4. To be tagged along with Criminal Application No.1184/2023.
(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 11/10/2023 19:04:08