Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12B] [Entire Act] Union of India - Subsection Section 12B(1) in The National Co- Operative Development Corporation (Amendment) Act, 2002 (1)The Corporation may receive gifts, grants, donations or benefactions from Government or any other agency in or outside India.