Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Govansh Vadh Pratishedh Rules, 2004

(1)Any person, who desires to transport cow progeny within the State by any vehicle shall apply for a permit in Form 1 to the Sub-Divisional Officer (Revenue) after depositing a fee of Rs. 25/- per trip.