Supreme Court - Daily Orders
Oberoi Constructions Pvt. Ltd. vs State Of Maharashtra . on 29 August, 2023
ITEM NO.3 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PUNEET SEHGAL
Civil Appeal No(s). 1107/2014
OBEROI CONSTRUCTIONS PVT. LTD. & ANR. Appellant(s)
VERSUS
STATE OF MAHARASHTRA . & ORS. Respondent(s)
(Only C.A. No. 1106/2014 to be listed before Ld. Registrar's Court)
WITH
C.A. No. 1106/2014 (III)
Date : 29-08-2023 This appeal was called on for hearing today.
For Appellant(s)
Mr. P. K. Manohar, AOR
Mr. Jatin Zaveri, AOR
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Purvish Jitendr Malkan, AOR
Mr. Neel Kamal Mishra, Adv.
For Respondent(s)
Ms. Tanvi Kakar, Adv.
Mr. Nirbhay Singh, Adv.
Mrs. Suchitra Atul Chitale, AOR
Mr. Abhijit Sengupta, AOR
Ms. Asha Gopalan Nair, AOR
Mr. B. Krishna Prasad, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Yuvraj Gaikwad, Adv.
Signature Not Verified
Mr. Siddharth Dharmadhikari, Adv.
Digitally signed by
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
PRIYANKA MALIK
Date: 2023.08.31
12:58:09 IST
Reason:
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Shilpa Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 1106 OF 2014 Respondent nos.1, 2 and 4 to 6 are duly represented. Despite due service on respondent no.3, there is no appearance.
Mr. Neel Kamal Mishra, Ld. Advocate appearing on behalf of Mr. Purveesh Malkhan, Ld. AOR submits that vakalatnama has been filed on behalf of sole appellant.
Hence, process the matter for listing before the Hon’ble Court, as per rules.
PUNEET SEHGAL Registrar