Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(2) in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957 (2)The period spent on duty shall include the weekly days of rest, holidays, casual leave and quarantine leave.
