Section 2(k) in Arunachal Pradesh Heritage Act, 2015
(k)"Heritage sites" means those buildings, artifacts, structures, streets, area and precincts of historic of aesthetic or architectural or cultural or environmental significance (hereinafter referred to as "listed building" or "heritage buildings" and listed precinct or "heritage precincts") which are included in a list(s) published by notification in the Official Gazette, by the State Government from time to time ;
