Calcutta High Court (Appellete Side)
State Of West Bengal & Anr vs M.C.Darua Gandhi Smriti Jr. High School ... on 3 May, 2013
3.5.2013
Sl.27
as/mb
M.A.T.695 of 2010
State of West Bengal & Anr.
-vs-
M.C.Darua Gandhi Smriti Jr. High School & Ors.
Shri Kamalesh Bhattacharyya,
Shri Amitesh Banerjee.
... For the Appellant.
Shri Subir Sanyal,
Shri S. Das.
...For the Respondent.
As prayed for by the learned Counsel of the appellant, list this matter on 8.5.2013.
(Joymalya Bagchi,J) (Arun Mishra, Chief Justice)