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[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Bihar - Subsection

Section 136(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)reliable and effective means of communication such as telephone or walkie-talkie are provided and are maintained in working order for arranging better and effective communication at an excavation or tunnelling work at the following locations, namely:-
(i)working chamber at the face of an excavation;
(ii)intervals of hundred metres along the tunnel;
(iii)working chamber side of a man lock, near the door of such man lock;
(iv)interior of each chamber of a man lock;
(v)location conspicuous a lock attendant's station;
(vi)a compressor plant;
(vii)a first-aid station; and
(viii)outside the portal or that top of a shaft.