Supreme Court - Daily Orders
M/S Bestech India Pvt. Ltd. vs Raj Kumar Mallick on 31 January, 2023
Bench: B.R. Gavai, Vikram Nath
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 406/2023
M/S BESTECH INDIA PVT. LTD. APPELLANT(S)
VERSUS
RAJ KUMAR MALLICK RESPONDENT(S)
O R D E R
We are not inclined to interfere with the impugned judgment and order passed by the National Consumer Disputes Redressal Commission, New Delhi. The appeal is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
..............................J ( B.R. GAVAI ) ..............................J ( VIKRAM NATH ) NEW DELHI;
JANUARY 31, 2023
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2023.02.03
19:24:58 IST
Reason:
ITEM NO.17 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 406/2023
M/S BESTECH INDIA PVT. LTD. APPELLANT(S)
VERSUS
RAJ KUMAR MALLICK RESPONDENT(S)
(IA No.13564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.13560/2023-STAY APPLICATION) Date : 31-01-2023 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE VIKRAM NATH For Appellant(s) Mr. Manoj Swarup,Sr.Adv.
Mr. Neelmani Pant,Adv.
Ms. Kriti Dang,Adv.
Mr. Sanjay Singh,Adv.
Mr. Ankit Swarup, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed, in terms of the signed order.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)