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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(2)The order directing the demolition of any erection made under sub-section(l) shall not prevent the infliction of any punishment to which the person affected thereby is liable under section 13 or any other law for the time being in force.