Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 8 in The Markets and Fairs Act, 1862 8. [ Extent. [This section was substituted for the original by Bombay 84 of 1958, Section 8.] - This Act shall extend to the whole of the State of Bombay, except Greater Bombay.]
