Section 31(1)(b) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(b)all interim payments deposited under sub-section (4) of section 40 in excess of the amounts finally found to be payable under that section:

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