Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Meghalaya - Subsection Section 27(c) in The Meghalaya School Education Act, 1981 (c)omits or fails to deliver any school property to the prescribed authority under sub-section (2) of Section 20, except in case of school under Section 21,
