Section 34B in The University of Rajputana (Second Amendment) Act, 1950
34B. Results Committee. - There shall be a Results Committee for declaration and publication of the results of University examinations. The Committee shall consists of the following, namely:
(i)the Vice-Chancellor;(ii)the Direction of Education in Rajasthan;(iii)the Registrar;(iv)the Dean of the Faculty concerned; and(v)one member nominated by the Vice-Chancellor every year."
