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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(a) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(a)Every container in which any such feed is packed shall bear the number of the licence and such labels or marks as may, from time to time, be approved by the licensing authority for different categories of feed;