Section 35(2) in The Manipur Panchayati Raj Act, 1994
(2)Agriculture, including Agriculture Extension:-(a)promotion and development of agriculture and horticulture;(b)development of waste lands;(c)development and maintenance of grazing lands and preventing their unauthorised alienation;(d)promote land improvement and soil conservation measures; and(e)promote measures for implementation of land reforms and land consolidation.
