Delhi High Court - Orders
Amant Kumar And Ors vs The Commissioner Of Police And Ors on 30 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~38 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14022/2023
AMANT KUMAR AND ORS ..... Petitioners
Through: Mr. Anurag Tiwary and
Mr. Debadutta Kanungo, Advs.
versus
THE COMMISSIONER OF POLICE AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Mrs. Taniya Ahlawat,
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advs.
Mr. Chiranjiv Kumar, Mr. Mahamaya
and Mr. Jitesh Talwani, Advs. for
UOI
Ms. Archana Gaur, SPC with
Ms. Ridhima Gaur, Advs. for UOI
AND
+ W.P.(C) 14024/2023
PUNIT KUMAR AND OTHERS ..... Petitioners
Through: Mr. Anurag Tiwary and
Mr. Debadutta Kanungo, Advs.
versus
THE COMMISSIONER OF POLICE AND ORS.
..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Mrs. Taniya Ahlawat,
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advs.
Mr. Chiranjiv Kumar, Mr. Mahamaya
and Mr. Jitesh Talwani, Advs. for
UOI
Ms. Avshreya Pratap Singh Rudy,
SPC for UOI
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/11/2023 at 21:26:31
AND
+ W.P.(C) 14040/2023
K.M DIXIT & ORS. ..... Petitioners
Through: Mr. Anurag Tiwary and
Mr. Debadutta Kanungo, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Mrs. Taniya Ahlawat,
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat,
Advs.
Mr. Chiranjiv Kumar, Mr. Mahamaya
and Mr. Jitesh Talwani, Advs. for
UOI
Ms. Mahamaya Chatterjee, GP for
UOI
Ms. Avshreya Pratap Singh Rudy,
SPC for UOI
Ms. Archana Gaur, SPC for UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 30.10.2023
1. We have heard the counsel for the parties.
2. To enable Ms.Ahlawat take instructions, re-notify on October 31, 2023. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 30, 2023/aky This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 21:26:32