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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(iv) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(iv)"Drawing and disbursing officer" means an officer in Central or State Government Department, quasi-Government or private company or organisation who is in-charge of passing of the pay bills and disbursement of pay to the employees;