Calcutta High Court
Arif Husnain vs The Income Tax Officer on 27 June, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
O-171
ITAT No.323 of 2016
GA No.3727 of 2016
GA No.2375 of 2016
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ARIF HUSNAIN
Versus
THE INCOME TAX OFFICER, WARD-32(1), KOLKATA
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY Date : 27th June, 2018.
Appearance:
Mr. Piyal Biswas, Adv.
Ms. Dipika Banu, Adv.
The Court : Since the Revenue is not represented despite apparent service, the appellant will inform the Revenue that the matter will appear in the monthly list of July, 2018 and may be taken up for consideration on merits even in the Revenue's absence.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) bp.