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Calcutta High Court

Arif Husnain vs The Income Tax Officer on 27 June, 2018

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

O-171
                                 ITAT No.323 of 2016
                                 GA No.3727 of 2016
                                 GA No.2375 of 2016

                         IN THE HIGH COURT AT CALCUTTA
                           Special Jurisdiction (Income Tax)
                                    ORIGINAL SIDE


                                ARIF HUSNAIN
                                   Versus
                 THE INCOME TAX OFFICER, WARD-32(1), KOLKATA


  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY Date : 27th June, 2018.

Appearance:

Mr. Piyal Biswas, Adv.
Ms. Dipika Banu, Adv.
The Court : Since the Revenue is not represented despite apparent service, the appellant will inform the Revenue that the matter will appear in the monthly list of July, 2018 and may be taken up for consideration on merits even in the Revenue's absence.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) bp.