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[Cites 0, Cited by 0] [Section 11A(2)] [Section 11A] [Entire Act]

State of Karnataka - Subsection

Section 11A(2)(ii) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(ii)in the case of any other member, he permanently resided during such membership in, any area which now forms part of the State of Karnataka]