Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 89 in The U.P. Co-operative Societies Employees Service Regulations, 1975

89.

An appeal preferred through proper channel under sub-clause (e) of Regulation No. 88 shall be forwarded without undue delay to the appellate authority with the comments of the authority through which it is submitted.