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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(a) in Gujarat Metropolitan Planning Committees Rules, 2016

(a)on the day immediately following the day after the expiry of the period referred to in sub-rule (2) of Rule 14, where no appeal is presented under Rule 22; or