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State of Rajasthan - Section
Section 90 in Rajasthan Public Procurement Rules, 2012
90. Savings.
- All rules, regulations, orders, notifications, departmental codes, manuals, by-laws, official memoranda or circulars relating to procurement of goods, services or works provided for in these rules, which are in force on the date of commencement of these rules, shall continue to be in force to the extent they are consistent with the provisions of these rules, until they are repealed or superseded by any rule, guidelines, notification or order, as the case may be, made or issued under these rules.Form No. 1(See sub-rule 1 of rule 88)Memorandum of Appeal| Appeal | No............................................................. |