Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(h) in The Bihar Apartment Ownership Act, 2006

(h)"Bye-laws" means the bye-laws of an association of Apartment owners made under this Act;