Section 23 in Gujarat Civil Services (Conduct) Rules, 1971
23. Canvassing of non-official or other outside influence.
- No Government servant shall bring or attempt to bring any political or other outside influence ot bear upon any superior authority or to approach any member of a legislature or other non-official for interceding with any superior authority for furthering his interest or for redressing his grievance in regard to any matter pertaining to his service under Government.
