Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 486 in The Companies Act, 1956 486. Commencement of voluntary winding up .- A voluntary winding up shall be deemed to commence at the time when the resolution for voluntary winding up is passed.Consequences of voluntary winding up
