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State of Rajasthan - Section

Section 30 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

30. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation if the Registrar is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation and further that he has also passed a departmental test of proficiency in Hindi.