Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] International Treaty - Subsection Section 5(a) in Extradition Treaty Between the Republic of India and Australia (a)it was an offence in the Requesting State at the time of the acts or omissions constituting the offence are alleged to have occurred; and
