Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Meghalaya - Subsection Section 41(1)(iv) in North East Adventist University Act, 2015 (iv)All contributions or donations made in this behalf by any other person or body which are not prohibited by any law for the time being in force.