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Rajasthan High Court - Jaipur

Nem Prakash Khandaka Son Of Late Shri ... vs Bhori Lal Son Of Shri Ramsukha on 1 February, 2021

Author: Goverdhan Bardhar

Bench: Goverdhan Bardhar

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 304/2020

                                    Nem Prakash Khandaka Son Of Late Shri Sardarmal Khandaka
                                                                                                        ----Appellant
                                                                         Versus
                                    Bhori Lal Son Of Shri Ramsukha
                                                                                                      ----Respondent

For Appellant(s) : Mr. Saransh Saini with Mr. Yash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 01/02/2021 Call for the record. Requisition be given 'dasti'.
List on 22.2.2021.
(GOVERDHAN BARDHAR),J Dheeraj /54 (Downloaded on 08/02/2021 at 09:54:54 PM) Powered by TCPDF (www.tcpdf.org)