Rajasthan High Court - Jaipur
Nem Prakash Khandaka Son Of Late Shri ... vs Bhori Lal Son Of Shri Ramsukha on 1 February, 2021
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 304/2020
Nem Prakash Khandaka Son Of Late Shri Sardarmal Khandaka
----Appellant
Versus
Bhori Lal Son Of Shri Ramsukha
----Respondent
For Appellant(s) : Mr. Saransh Saini with Mr. Yash Sharma For Respondent(s) :
HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 01/02/2021 Call for the record. Requisition be given 'dasti'.
List on 22.2.2021.
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