Section 71 in Gujarat Minor Mineral Concession Rules, 2010
71. Prohibition to Transport Sand Beyond Border.
- No movement of sand shall be allowed beyond the border of the State. In case, any vehicle is found transporting sand to the neighboring State even with authorized royalty pass or delivery challan, it shall be treated as violation of Act and the rules made there under and the penal provisions, except compounding, as specified therein shall be applicable.
