Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 6 in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967 6. Form of register under sec. 6 (7) :- The register to be maintained under sub-sec. (7) of sec. 6 shall be in Form B.
