Section 11A(1)(i) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(1)(i) in Income Tax Rules, 1962

(i)a Neurologist having a degree of Doctor of Medicine (MD) in Neurology (in case of children, a Paediatric Neurologist having an equivalent degree); or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 11A(1)(i) in Income Tax Rules, 1962