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[Cites 0, Cited by 0] [Section 69(5)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(5)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(a)fix the label containing the names and symbols of the contesting candidates in the Balloting Unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.