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[Cites 0, Cited by 0] [Section 29(19)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(19)(i) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(i)For purpose of promotion to higher post, for the persons belonging to Scheduled Castes/Scheduled Tribes, subject to provisions contained in rule relating to 'Seniority' the inter-se-seniority on lower post shall be determined at State Level;