Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Monopolies And Restrictive Trade Practices Act, 1969 (d)[ "dominant undertaking" means-] [[Substituted by Act 30 of 1982, Section 2, for certain words (w.e.f. 18.8.1982).
